Vettikuti Vijayalakshmi, vs Vettikuti Narasimham,
2024 Latest Caselaw 8224 AP

Andhra Pradesh High Court - Amravati

Vettikuti Vijayalakshmi, vs Vettikuti Narasimham, on 10 September, 2024

 APHC010356512000
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                       [3397]
                             (Special Original Jurisdiction)

                    TUESDAY ,THE TENTH DAY OF SEPTEMBER
                       TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 1810/2000

Between:

Vettikuti Vijayalakshmi,                                       ...APPELLANT

                                     AND

Vettikuti Narasimham                                         ...RESPONDENT

Counsel for the Appellant:

     1. M BRAHMA REDDY

Counsel for the Respondent:

     1. D MADHAVA RAO

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, there is no

representation on either side, even though the matter is listed under the

caption 'For Dismissal' none appeared for the appellant. It seems that the

appellant is not inclined to prosecute the appeal.

2. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.10.09.2024 CVD