Dachepalli Vijaya Jyothis vs Dachepalli Chandra Sekhar Rao
2024 Latest Caselaw 8193 AP

Andhra Pradesh High Court - Amravati

Dachepalli Vijaya Jyothis vs Dachepalli Chandra Sekhar Rao on 10 September, 2024

 APHC010158532009
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                        [3369]
                             (Special Original Jurisdiction)

                    TUESDAY ,THE TENTH DAY OF SEPTEMBER
                       TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                          APPEAL SUIT NO: 377/2009

Between:

Dachepalli Vijaya Jyothis                                         ...APPELLANT

                                     AND

Dachepalli Chandra Sekhar Rao and Others                  ...RESPONDENT(S)

Counsel for the Appellant:

1. M P CHANDRAMOULI

Counsel for the Respondent(S):

1. M V S SURESH KUMAR

2. SAI GANGADHAR CHAMARTY

The Court made the following JUDGMENT:

1. This Appeal was filed by the appellant/1st defendant under Section 96 of

the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment

and decree, dated 30.05.2009 passed in O.S.No.113 of 2003 on the file of

learned Senior Civil Judge, Gudur, wherein the suit is decreed.

2. Today, when the matter is taken up for hearing in the morning session,

no representation was made on behalf of the appellant. Learned counsel for the respondents is present. The matter was subsequently passed over until

2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of

the appellant. Despite the matter being listed under the caption 'for dismissal',

no representation was made on behalf of the appellant. It appears that the

appellant is not evincing interest to proceed with the appeal.

4. Accordingly, the Appeal Suit is dismissed for default. However, there

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:10.09.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

APPEAL SUIT NO.377 OF 2009 Date: 10.09.2024

MS