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M/S Oriental Insurance Co.Ltd vs Chintaluri Annapurna 4 Others
2024 Latest Caselaw 8125 AP

Citation : 2024 Latest Caselaw 8125 AP
Judgement Date : 6 September, 2024

Andhra Pradesh High Court - Amravati

M/S Oriental Insurance Co.Ltd vs Chintaluri Annapurna 4 Others on 6 September, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: MACMA.No.2776 of 2014

                      PROCEEDING SHEET
SL.   DATE                            ORDER                        OFFICE
NO.                                                                 NOTE
7.  06.09.2024   RNT,J & VJP,J

                        Heard Ms. S.A.V.Ratnam, learned counsel
                 for the appellant-Insurance Company and learned
                 counsel for the respondents/claimants.

Judgment reserved.

______ RNT,J

_____ VJP,J AG

 
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