Md Ismail vs The State Of Andhra Pradesh
2024 Latest Caselaw 8085 AP

Citation : 2024 Latest Caselaw 8085 AP
Judgement Date : 5 September, 2024

Andhra Pradesh High Court - Amravati

Md Ismail vs The State Of Andhra Pradesh on 5 September, 2024

               HIGH COURT OF ANDHRA PRADESH
               Main Case No: Crl.P.No.5247 of 2024
                       PROCEEDING SHEET
Sl.                                                                OFFICE
No.     Date                            ORDER                       NOTE

04.   05.09.2024 BVLNC,J
                          Heard   Sri   G.Siva   Prasad   Reddy,
                 learned counsel for the petitioner and learned
                 Assistant Public Prosecutor representing the
                 State.
                          No representation for the unofficial
                 respondent No.2.

For pronouncement of judgment, list on11.09.2024.

________ BVLNC,J PSA

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