Girijala Krishna Rao vs Aradada Gangadhara Rao 6 Ors
2024 Latest Caselaw 7974 AP

Andhra Pradesh High Court - Amravati

Girijala Krishna Rao vs Aradada Gangadhara Rao 6 Ors on 30 September, 2024

APHC010255012011
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3369]
                          (Special Original Jurisdiction)

             MONDAY, THE THIRTIETH DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR
                                 PRESENT
       THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO
                        FIRST APPEAL NO: 918/2011
     Between:
     Girijala Krishna Rao and Others                 ...APPELLANT(S)
                                    AND
     Aradada Gangadhara Rao 6 Ors and Others ...RESPONDENT(S)

Counsel for the Appellant(S):

1.M S R SASHI BHUSHAN Counsel for the Respondent(S):

1.P RAJKUMAR The Court made the following judgment:

Learned counsel for appellants and respondents present.

Learned counsel for appellants requests permission of this

Court to withdraw the appeal. The matter is coming under the

caption 'for withdrawal'.

As no objection has been reported by the other side,

considering the submissions made, permitted to withdraw the

appeal.

Accordingly, this first appeal is dismissed as withdrawn.

No costs. As a sequel, miscellaneous petitions pending

consideration, if any, in this case shall stand closed.

_______________________ T MALLIKARJUNA RAO, J SS

T MALLIKARJUNA RAO,J