Adusumalli Venkata Subba Rao vs Parchuri Bose,
2024 Latest Caselaw 9767 AP

Citation : 2024 Latest Caselaw 9767 AP
Judgement Date : 29 October, 2024

Andhra Pradesh High Court - Amravati

Adusumalli Venkata Subba Rao vs Parchuri Bose, on 29 October, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. S. A. 213 of 2020

                      PROCEEDING SHEET

Sl.   DATE                            ORDER                         OFFICE
No.                                                                  NOTE
(32) 29-10-2024   VGKR, J.

Heard both sides. Judgment reserved. Interim order granted earlier is extended until disposal of the second appeal.

________ VGKR, J.

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