M. Surya Kumari vs The Convention Of Baptist Churches Of ...
2024 Latest Caselaw 9766 AP

Andhra Pradesh High Court - Amravati

M. Surya Kumari vs The Convention Of Baptist Churches Of ... on 29 October, 2024

 APHC010417202004
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                        [3397]
                            (Special Original Jurisdiction)

              TUESDAY ,THE TWENTY NINETH DAY OF OCTOBER
                   TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

          THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                            KRISHNA RAO

                          FIRST APPEAL NO: 807/2004

Between:

M. Surya Kumari and Others                                  ...APPELLANT(S)

                                      AND

The Convention Of Baptist Churches Of Northern Circars ...RESPONDENT(S)
and Others

Counsel for the Appellant(S):

     1. I V RADHAKRISHNA MURTHY

Counsel for the Respondent(S):

     1.

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last occasion i.e., on 26.10.2024,

there was no representation on both sides and the matter was posted today,

under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on both sides even though the matter is listed under the caption 'For Dismissal'. It seems that the appellants are not inclined to

prosecute the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date.29.10.2024 CVD