Citation : 2024 Latest Caselaw 9764 AP
Judgement Date : 29 October, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No:Crl.P.No.7391 of 2024
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
2. 29.10.2024 BVLNC, J
Learned Assistant Public Prosecutor is instructed to submit the judgments of the Hon'ble Apex Court on compounding of offences under Section 376 IPC and POCSO Act.
List the matter after two (02) weeks.
________ BVLNC, J
PNS SL. DATE ORDER OFFICE NO. NOTE
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