S.Sarveswaramma Died vs Peethalka Appala Naidu Died Per Lrs
2024 Latest Caselaw 9758 AP

Andhra Pradesh High Court - Amravati

S.Sarveswaramma Died vs Peethalka Appala Naidu Died Per Lrs on 29 October, 2024

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          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI                         12
                                                                             34
                      MAIN CASE No: S.A.No.322 of 2010
                                                                             56
                            PROCEEDING SHEET                                 78
Sl.                                                                          03
                                                                         OFFICE
      DATE                             ORDER                                 71
No.                                                                       NOTE
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16. 29.10.2024 TMR, J                                                        21
                     Heard learned counsel for the appellant(s).             40
                                                                             93
                     None appeared for respondent(s).                        10

List the matter on 07.11.2024, under the caption 34

'For Judgment'.

                                                                ________     80
                                                                 TMR, J      68
               MKK