Sunday, 03, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
January February March April May June July August September October November December
 

The Oriental Insurance Company Limited vs Pandillapalli Leelavathi 7 Ors
2024 Latest Caselaw 9726 AP

Citation : 2024 Latest Caselaw 9726 AP
Judgement Date : 28 October, 2024

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company Limited vs Pandillapalli Leelavathi 7 Ors on 28 October, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: MACMA No.3817 of 2012 PROCEEDING SHEET SL. OFFICE DATE ORDER NO. NOTE

5. 28.10.2024 SRK, J

Heard.

Appeal is dismissed. There shall be no order as to costs.

(Vide separate Judgment) ______ SRK, J DNB

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs