Jagarlamudi Jagadeesh Prasad ... vs Nannapaneni Eswarachandra Vidya Sagar ...
2024 Latest Caselaw 9724 AP

Andhra Pradesh High Court - Amravati

Jagarlamudi Jagadeesh Prasad ... vs Nannapaneni Eswarachandra Vidya Sagar ... on 28 October, 2024

APHC010099112005
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                        [3397]
                           (Special Original Jurisdiction)

              MONDAY ,THE TWENTY EIGHTH DAY OF OCTOBER
                   TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

          THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                            KRISHNA RAO

                          FIRST APPEAL NO: 536/2005

Between:

Jagarlamudi Jagadeesh Prasad @ Jagadeesh                     ...APPELLANT

                                    AND

Nannapaneni Eswarachandra Vidya Sagar 20 Ors and        ...RESPONDENT(S)
Others

Counsel for the Appellant:

     1. K RAMESH CHOWDARY

Counsel for the Respondent(S):

     1.

     2. ELEVATED AS JUDGE

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing,

Sri A. Narasimha Rao, learned counsel for the appellant appeared

through virtual mode and represented that the sole appellant died long

back and his Legal Representatives are not evincing interest to prosecute the appeal and he further represented that necessary orders may be passed. The

representation made by the learned counsel for the appellant is recorded.

2. Therefore, the Appeal Suit is dismissed as abated. There shall be no

order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

___________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.28.10.2024 CVD