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V.V.R.Cold Storage Pvt.Ltd., vs Agriculturala Market Committee
2024 Latest Caselaw 9700 AP

Citation : 2024 Latest Caselaw 9700 AP
Judgement Date : 26 October, 2024

Andhra Pradesh High Court - Amravati

V.V.R.Cold Storage Pvt.Ltd., vs Agriculturala Market Committee on 26 October, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO: S.A.No.817 OF 2002

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE 26.10.2024 TMR,J:

Heard both sides. Reserved for judgment.

_________ TMR,J MH

 
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