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Ardeeti Siva, vs The Station House Officer
2024 Latest Caselaw 9699 AP

Citation : 2024 Latest Caselaw 9699 AP
Judgement Date : 26 October, 2024

Andhra Pradesh High Court - Amravati

Ardeeti Siva, vs The Station House Officer on 26 October, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
SATURDAY, THE TWENTY SIXTH DAY OF OCTOBER

TWO THOUSAND AND TWENTY FOUR
PRESENT: .
THE HONOURABLE JUSTICE DR VR K KRUPA SAGAR
CRIMINAL PETITION NO: 7234 OF 2024

Betwean:
Ardea Siva, S/o Venkata Ramaiah, Age 34 years, Rfo. Pitambanda
Village Vinukond Mandal, Painadu District.
Petitioner a4
AND
The Station House Officer, Vinukonda PS and the Stete of Andhra
Pradesh. Rep. by iis Public Prosecutor, High Court at Amaravatt.
Respondent

Patilion under Sectlona 482 of BNSS (old 438 of Cr.P.C), praying that in
the circumeiances stated in the affklavit fled in support of the Criminal
Petition, ihe High Court may be pleased to enlarge the petitioner/A-4 on bail in
ihe event of his arrest by the respondent Vinukonda PS, Painadu District, in
Cr Na 20a/2024,

The petition caming on for hearing, upon perusing the Pelitian and the
grounds Alec in support thereof and upon hearing the arguments of Sri G.
Venkata Reddy, Advocate for the Petitioner and af PUBLIC PROSECUTOR
for the Respondent and the Court made the following:

ORDER:

"Heard both the learned counsel. Perused the record.

fhe learned Assistant Public Prosecutor secks tme to Inform the Court about the current siage and status of the investigation, along with a copy of the case mentioned in the FIR and the judgment of the Special Judge in that case.

List the matter after four weeks.

in the meantime, the petNioner/Ad is directed to join the investigation, and the respondent-elate is directed not ta take any coercive steps against the pefifioneriAd."

> iN. NAG ASS STANT REG sgt un FTRUE COPY! .

For & . wh sense eer SS BAMBI EY

Fo,

1. The Station House Officer, Vinukonda PS. Painadu District

@. One CG io SRL G VENKATA REDDY Advocate fOPUC Two OCs fo Public Prosecutor, High Court of AP sour):

4. One spare cany

K}

HIGH COURT

OR. VRS,

DATED 26/4 O/e0e4

LIST THE MATTER AFTER Four fd} Wi

ORDER

OIRECTION

SEEKS

ONT Ss Ka vo Sant S ay Se

ie

SH oe SS eae SRN RAT SS

tng

 
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