Devu Gopi Anil Kumar Reddy, vs Devu Venkata Lakshmi,
2024 Latest Caselaw 9687 AP

Andhra Pradesh High Court - Amravati

Devu Gopi Anil Kumar Reddy, vs Devu Venkata Lakshmi, on 25 October, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.557 of 2024

                            PROCEEDING SHEET


Sl.     DATE                            ORDER                          OFFICE
No.                                                                     NOTE

1.    25.10.2024   RNT, J & VN, J
                         This appeal was filed by the husband
                   challenging the order of the learned Court, by
                   which this petition for divorce was dismissed.
                   The appeal was filed on 08.08.2024.

                   2.    I.A.No.1 of 2024 dated 30.09.2024 has
                   been filed to decide the appeal and pass the
                   judgment in terms of the award passed in Lok
                   Adalat, Chirala and to allow the appeal. The Lok
                   Adalat award was passed, in the Maintenance
                   Case filed by the respondent/wife.

3. The parties are presented and identified by their respective counsels.

4. List on 21.11.2024.

_____________ RNT, J

_____________ VN, J Pab/AG