M/S Mangalagiri Textile Mills Private ... vs M/S Apex Corporation
2024 Latest Caselaw 9680 AP

Andhra Pradesh High Court - Amravati

M/S Mangalagiri Textile Mills Private ... vs M/S Apex Corporation on 25 October, 2024

APHC010264002024
                   IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-54
                                                           [3441]
                                AT AMARAVATI

                   ARBITRATION APPLICATION NO: 14 of 2024



M/s Mangalagiri Textile Mills Private Limited                      ...Applicant

      Vs.

m/s apex corporation                                             ...Respondent


                                    **********

Advocate for Applicant: T Lakshmi Narayana

Advocate for Respondent: -

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR

DATE : 25th October 2024

PC:

After arguing for some time, learned counsel for the petitioner seeks to examine the issue in the context of the judgment rendered by this Court in the case of Shree Swaminarayan Travels v. ONGC [2024 SCC OnLine AP 1667] inasmuch as the present arbitration application has been filed without issuance of notice invoking the arbitration clause.

List on 15.11.2024.

DHIRAJ SINGH THAKUR, CJ

akn