The Special Deputy Collector vs Tapi Yeruka
2024 Latest Caselaw 9653 AP

Andhra Pradesh High Court - Amravati

The Special Deputy Collector vs Tapi Yeruka on 24 October, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

      THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                 and
     THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO
LAND ACQUISITION APPEAL SUIT Nos.369, 371 & 372 of 2013

                         Dated 24.10.2024

L.A.A.S No.369 of 2013
Between:-

Special Deputy Collector-Land Acquisition,
S.R.B.C., Nandyal.,
Kurnool District.,                                   ....     Appellant
                                 And
Tapi Yeruka                                          ....   Respondent
L.A.A.S No.371 of 2013
Between:-

Special Deputy Collector-Land Acquisition,
S.R.B.C., Nandyal.,
Kurnool District.,                                   ....     Appellant
                                 And
K. Narayana                                  ....   Respondent
L.A.A.S No.372 of 2013
Between:-

Special Deputy Collector-Land Acquisition,
S.R.B.C., Nandyal.,
Kurnool District.,                                   ....     Appellant
                                 And
K. Venkata Rami Reddy                                ....   Respondent

Counsel for the Appellants             :     G.P for Appeals
Counsel for the Respondents            :     Mr. K. Rathanga Pani Reddy

COMMON JUDGMENT:

(per Hon'ble Sri Justice Ninala Jayasurya)

At the time of considering these appeals, it is

represented by the learned counsel appearing on both sides

that the matter is squarely covered by Judgment of Hon'ble

Division Bench in L.A.A.S No.299 of 2012 & batch dated

12.05.2023.

2. In view of the same, the present appeals are dismissed

for the reasons alike. There shall be no order as to costs. As

a sequel, all pending applications shall stand closed.

_______________________ JUSTICE NINALA JAYASURYA

_________________________ JUSTICE T. MALLIKARJUNA RAO Date: 24.10.2024 GVK

THE HON'BLE SRI JUSTICE NINALA JAYASURYA and THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

LAND ACQUISITION APPEAL SUIT Nos.369, 371 & 372 of 2013

Date: 24.10.2024

GVK