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E Saraswathi vs Bhamidipati Lakshmi Narasimha Pancha ...
2024 Latest Caselaw 9645 AP

Citation : 2024 Latest Caselaw 9645 AP
Judgement Date : 24 October, 2024

Andhra Pradesh High Court - Amravati

E Saraswathi vs Bhamidipati Lakshmi Narasimha Pancha ... on 24 October, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.S.A.No.1640 of 2018

PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

2. 24.10.2024 VGKR, J

Learned counsel appearing for both sides is present. It was represented that plaintiff relied on Ex.A1 judgment before the trial Court.

Therefore, Registry is directed to post the matter before another Bench after obtaining necessary instructions from the Hon'ble The Chief Justice.

_________ VGKR, J CVD

 
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