Gadiparthi Hymavathi, Guntur Dist 6 ... vs Musuluri Seetharavamma, Guntur Dist 3 ...
2024 Latest Caselaw 9644 AP

Citation : 2024 Latest Caselaw 9644 AP
Judgement Date : 24 October, 2024

Andhra Pradesh High Court - Amravati

Gadiparthi Hymavathi, Guntur Dist 6 ... vs Musuluri Seetharavamma, Guntur Dist 3 ... on 24 October, 2024

 APHC010102902017
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                     [3470]
                            (Special Original Jurisdiction)

           THURSDAY ,THE TWENTY FOURTH DAY OF OCTOBER
                 TWO THOUSAND AND TWENTY FOUR

                                       PRESENT

           THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

              THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

                CIVIL MISCELLANEOUS APPEAL NO: 287/2017

Between:

Gadiparthi Hymavathi, Guntur Dist & 6 Others and Others    ...APPELLANT(S)

                                        AND

Musuluri Seetharavamma Guntur Dist 3 Others and           ...RESPONDENT(S)
Others

Counsel for the Appellant(S):

     1. SIREESH BABU VEMULA

Counsel for the Respondent(S):

     1. JUPUDI V K YAGNADUTT

The Court made the following:

JUDGMENT:

(per Ravi Nath Tilhari, J)

No representation for the appellants.

2. Sri Jupudi V K Yagnadutt, learned counsel appears for the respondent

Nos.1 to 3.

3. The matter pertains to the year 2017 and has been listed under the

caption 'specially identified cases'.

4. In view of the above, the Civil Miscellaneous Appeal is dismissed for

default.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending, shall also stand

closed.

____________________ RAVI NATH TILHARI, J