Shaik Saida vs Shaik China John
2024 Latest Caselaw 9643 AP

Citation : 2024 Latest Caselaw 9643 AP
Judgement Date : 24 October, 2024

Andhra Pradesh High Court - Amravati

Shaik Saida vs Shaik China John on 24 October, 2024

 APHC010292682017
                       IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI                    [3470]
                              (Special Original Jurisdiction)

             THURSDAY ,THE TWENTY FOURTH DAY OF OCTOBER
                   TWO THOUSAND AND TWENTY FOUR

                                       PRESENT

             THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

               THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

                  CIVIL MISCELLANEOUS APPEAL NO: 980/2017

Between:

Shaik Saida and Others                                     ...APPELLANT(S)

                                          AND

Shaik China John and Others                              ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. RAJAGOPALLAVAN TAYI

Counsel for the Respondent(S):

     1.

The Court made the following:



JUDGMENT:

(per Ravi Nath Tilhari, J)

No representation for the appellants.

2. The matter pertains to the year 2017 and has been listed under the

caption 'specially identified cases'.

3. In view of the above, the Civil Miscellaneous Appeal is dismissed for

default.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending, shall also stand

closed.

____________________ RAVI NATH TILHARI, J

____________________ NYAPATHY VIJAY, J

Dated: 24.10.2024 AG