Citation : 2024 Latest Caselaw 9632 AP
Judgement Date : 24 October, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No.732 of 2006
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
3. 24-10-2024 VGKR, J
Heard Sri P. Prabhakar Roa, learned
counsel for the appellant and Smt.
M. Mahalakshmi, learned counsel representing
on behalf of Sri K. Ramamohan, learned counsel
for the respondents.
'Reserved for Judgment'.
______ VGKR, J CVD
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