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M.Nagabhushanam 2 Others vs The State Of A.P. Another
2024 Latest Caselaw 9529 AP

Citation : 2024 Latest Caselaw 9529 AP
Judgement Date : 21 October, 2024

Andhra Pradesh High Court - Amravati

M.Nagabhushanam 2 Others vs The State Of A.P. Another on 21 October, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: Crl.R.C.No.1400 of 2008 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

28. 21.10.2024 SV,J Heard both sides. Judgment reserved.

_______ SV,J sj

 
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