Illa Satyanarayana, vs The State Of Andhra Pradesh,
2024 Latest Caselaw 9523 AP

Andhra Pradesh High Court - Amravati

Illa Satyanarayana, vs The State Of Andhra Pradesh, on 21 October, 2024

HIGH COURT OF ANDHRA PRADESH Main Case No: Crl.P.No.7323 of 2024 PROCEEDING SHEET Sl. OFFICE No. Date ORDER NOTE

01. 21.10.2024 BVLNC,J At request of learned counsel on both sides, list the matter on 24.10.2024.

In the light of judgment of the Hon'ble Apex Court in the case of Kamatchi Vs. Lakshminarayanan1, wherein the Hon'ble Supreme Court held that "the application under Section 482 Cr.P.C. is not maintainable in D.V.C. cases".

________ BVLNC,J PSA

2022 (15) SCC 50