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Kuna Venkata Rao, Srikakulam Dt., vs The State Of Ap., Rep Pp.,
2024 Latest Caselaw 9467 AP

Citation : 2024 Latest Caselaw 9467 AP
Judgement Date : 17 October, 2024

Andhra Pradesh High Court - Amravati

Kuna Venkata Rao, Srikakulam Dt., vs The State Of Ap., Rep Pp., on 17 October, 2024

Author: K Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: Crl. A.No.375 OF 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

9. 17.10.2024 KSR, J & SRK, J

Heard Sri G.Vijaya Saradhi, learned counsel for the appellant, and Sri Kochiri Anand Kumar, learned Assistant Public Prosecutor representing the State.

Judgment reserved.

__________________ K.SURESH REDDY, J

______________________ K.SREENIVASA REDDY, J MVA

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