Vegunta Krishna Rao Anr vs Chalasani Bhaskara Rao Died 3 Ors
2024 Latest Caselaw 9408 AP

Andhra Pradesh High Court - Amravati

Vegunta Krishna Rao Anr vs Chalasani Bhaskara Rao Died 3 Ors on 16 October, 2024

 APHC010226252002
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                       [3369]
                           (Special Original Jurisdiction)

             WEDNESDAY ,THE SIXTEENTH DAY OF OCTOBER
                 TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

         THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                      SECOND APPEAL NO: 763/2002

Between:

     1. VEGUNTA KRISHNA RAO & ANR, -

                                                            ...APPELLANT

                                    AND

     1. CHALASANI BHASKARA RAO DIED 3 ORS, -

                                                          ...RESPONDENT

Counsel for the Appellant:

     1. TURAGA SAI SURYA

Counsel for the Respondent:

     1. KAMBHAMPATI RAMESH BABU

The Court made the following:

JUDGMENT:

On the submissions made by learned counsel for the appellants that he

has not received any instructions from the appellants, this Court ordered

notice to the appellants on 25.09.2024.

2. The notice sent by the Registry is returned with an endorsement that

"Appellant Nos.1 and 2 deceased".

3. It appears that legal representatives of appellants have no interest to

come on record and pursue the Appeal.

4. Learned counsel for the respondents is present.

5. In the result, this Second Appeal is dismissed for default. There shall

be no order as to costs.

Consequently, miscellaneous petitions pending if any, stand closed.

____________________________________ JUSTICE T. MALLIKARJUNA RAO

Date :16.10.2024 MH THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

S.A.NO: 763/2002

Date :16.10.2024 MH