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Singamsetty Padmavathy vs Singamsetty Subbarayudu Died
2024 Latest Caselaw 9398 AP

Citation : 2024 Latest Caselaw 9398 AP
Judgement Date : 16 October, 2024

Andhra Pradesh High Court - Amravati

Singamsetty Padmavathy vs Singamsetty Subbarayudu Died on 16 October, 2024

APHC010152132018
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3460]
                          (Special Original Jurisdiction)

        WEDNESDAY, THE SIXTEENTH DAY OF OCTOBER
            TWO THOUSAND AND TWENTY FOUR

                               PRESENT

        THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

              CIVIL REVISION PETITION NO: 1376/2018

Between:

Singamsetty Padmavathy                             ...PETITIONER

                                 AND

Singamsetty Subbarayudu (Died) and Others      ...RESPONDENT(S)

Counsel for the Petitioner:

   1. T C KRISHNAN

Counsel for the Respondent(S):

   1.

The Court made the following:
                                     2




        THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

             CIVIL REVISION PETITION NO.1376 of 2018

ORDER:

1. The present Civil Revision Petition is filed against the Order dated 02.01.2018 passed in E.A.No.169 of 2014 in E.P.No.14 of 2003 in O.S.No.95 of 2001 by the Senior Civil Judge, Bapatla, Guntur District.

2. As per the status in e-Courts (CIS), E.P.No.14 of 2003 was dismissed as infructuous in view of the Judgment and Decree dated 17.04.2023 in O.S.No.102 of 2003 delivered by the Senior Civil Judge, Bapatla. Hence, the Civil Revision Petition is dismissed, as infructuous.

3. There shall be no order as to costs. As a sequel, pending applications, if any, shall stand closed.

__________________ NYAPATHY VIJAY, J

Date: 16.10.2024

IS

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

CIVIL REVISION PETITION NO.1376 of 2018

Date: 16.10.2024

IS

 
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