Andhra Pradesh High Court - Amravati
Acharya Nagarjuna University vs Madduluri Mastan Rao on 15 October, 2024
&
TUESDAY, THE FIFTEENTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY FO
PRESENT:
THE HONOURABLE SRI JUSTICE GNARENDAR
AND
THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA
WRIT APPEAL NO: 523 OF 2024
QANTN Appeal under dlause 15 of the Letters Patent is fled being Aggrieved by the
Judgment passed in W.P.No.9133 of 2023, dated 96.08.2024)
Matween:
_ 71. Acharya Nagarjuna University, Represented by its Registrar, Naganuna
| Nagar-S2eS510, Guntur District, Andhra Pradesh.
The Vice-Chancellor, Acharya Nagarjuna University, Nagariuna Nagar-
se2510 Guntur Distriat, Andhra Pradesh.
3. The Finance Officer, Acharya Nagariuna University, Nagarluna Nagar-
fd
522510 Guntur Cistric ot Andhra Pradesh.
4. The Rector, Acharya Nagarjuna Universit ty, Nagariuna Nagar-522510,
Guntur (istrict, Andhra Pradesh.
&. The Procipal, University College, Acharya Nagarjuna University,
Nageruna Nagar: S2eotO Guntur istrict, Andhra Prades!
[ay
The Head of the Department, Department of Political Selence and
Public Adrninistration, Universily Calege, Acharya Nagaruna
University, Nagarluna Nagar-522510, Guntur District, Andhra Pradesh.
Appellants!
Respondents 2 to 6
AND
1. Madduluri Masian Rao, Sin Narasimham, Occ: Guest Faculty,
Department of Political Science and Public Administrati ion, Univerarnty
Callege. Acharya Nagarjuna University, Rfo 4-476, Pottiseeramulu
Street, Pedakakani-S22509, Guntur, AP.
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i ist these appeals on 46,70. 2024,"
SO/- A. VIGAYA BABU
ASSISTANT REGISTRAR
PTRUE COPY! ae
SECTION OFFICER
FO,
4. The Registrar Jucicial), High Court of Andhra Pradesh, Amaravaini,
Maddulurl Mastan Rao, S/o MNarasimham, Occ Guesi Facully,
od
Department of Political Sclence and Public Adrainisiration, University
College, Acharya Nagarjuns University, Rio 4-470, Pottiseeramulu
Street, Padakakani-822509, Guntur, AFP.
% The Principal Secretary, Department of Higher Education State of
Andhra Pradesh, AP Secretariat, Velagagudi, Amaravall {BY SPL
MESSENGER] .
4 TheSecretary, University Grants cammissian (UGC) and CVO, Glo
UO Office, Bahadur Shah ZafarMarg New Deihe 71 7000c1 & 4 by
SPEED POST)
wo. The Registrar of the University, Acharya Nagarjuna Univeraily, Sountuy,
pL. MESSENGER OR SPEED POST)
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