Kurakula Vasantharayudu vs Kurakula Arjunudu
2024 Latest Caselaw 9302 AP

Citation : 2024 Latest Caselaw 9302 AP
Judgement Date : 14 October, 2024

Andhra Pradesh High Court - Amravati

Kurakula Vasantharayudu vs Kurakula Arjunudu on 14 October, 2024

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                      MAIN CASE No.: S.A.No.324 of 2012
                             PROCEEDING SHEET

Sl.     DATE                                                   OFFICE
                                     ORDER

No NOTE

09. 14.10.2024 VGKR, J Heard Sri Chandra Sekhar Ilapakurthi, learned counsel for the appellant.

Judgment reserved.

_______ VGKR, J

NNN

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