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Dr. Nakka Rajagopal, Chittoor District vs P. Baba Imran Ali Khan, Chittoor ...
2024 Latest Caselaw 9301 AP

Citation : 2024 Latest Caselaw 9301 AP
Judgement Date : 14 October, 2024

Andhra Pradesh High Court - Amravati

Dr. Nakka Rajagopal, Chittoor District vs P. Baba Imran Ali Khan, Chittoor ... on 14 October, 2024

Author: R. Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010754352016
                             IN THE HIGH COURT OF ANDHRA PRADESH
                                          AT AMARAVATI                         [3488]
                                    (Special Original Jurisdiction)


                 MONDAY ,THE FOURTEENTH DAY OF OCTOBER
                    TWO THOUSAND AND TWENTY FOUR

                                         PRESENT

           THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
                  THE HONOURABLE SRI JUSTICE HARINATH.N
                             WRIT APPEAL NO: 1493/2016

Between:

Dr. Nakka Rajagopal, Chittoor District                                ...APPELLANT

                                               AND

P Baba Imran Ali Khan Chittoor District 7 Others and Others      ...RESPONDENT(S)

Counsel for the Appellant:

1. V JAGAPATHI

Counsel for the Respondent(S):

1. GP FOR REVENUE (AP)

2. BETHI VENKATESWARLU

The Court made the following Judgment:

Dt:14.10.2024 (per Hon'ble Sri Justice R. Raghunandan Rao)

Learned counsel for the appellant submits that the appellant has passed away

and has no legal representatives left to represent him.

Accordingly, this Writ Appeal is dismissed as abated. There shall be no order

as to costs.

As a sequel, pending miscellaneous petitions, if any, shall stand closed.

________________________ R. RAGHUNANDAN RAO, J

______________ HARINATH.N, J RJS HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO & HON'BLE SRI JUSTICE N. HARINATH

WRIT APPEAL NO: 1493/2016

(per Hon'ble Sri Justice R. Raghunandan Rao)

Dt: 14.10.2024

RJS

 
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