Illa Pusparekha, vs The State Of Andhra Pradesh,
2024 Latest Caselaw 9300 AP

Andhra Pradesh High Court - Amravati

Illa Pusparekha, vs The State Of Andhra Pradesh, on 14 October, 2024

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: Crl.A. No.634 of 2024 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 14.10.2024 VJP, J

List the matter after two (02) weeks, for filing certified copy of the judgment in Crl.A.No.84 of 2020, dated 24.08.2022 on the file of the VIII Additional District and Sessions Judge-cum-Special Judge for Trial of offences against Women, East Godavari District, Rajamahendravaram.

_______ VJP, J Pnr