G. Venkateswarlu vs G. Subbaraodied Per Lr Rr5 6
2024 Latest Caselaw 9297 AP

Citation : 2024 Latest Caselaw 9297 AP
Judgement Date : 14 October, 2024

Andhra Pradesh High Court - Amravati

G. Venkateswarlu vs G. Subbaraodied Per Lr Rr5 6 on 14 October, 2024

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                      MAIN CASE No.: A.S.No.171 of 2006
                             PROCEEDING SHEET

Sl.     DATE                                                      OFFICE
                                    ORDER

No NOTE

14.10.2024 VGKR, J The Appeal Suit is dismissed as abated. (vide separate judgment)

_______ VGKR, J

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