Sri Lakshmi Srinivasa Finance vs Velugubanti Surayanarayana Murthy
2024 Latest Caselaw 9296 AP

Andhra Pradesh High Court - Amravati

Sri Lakshmi Srinivasa Finance vs Velugubanti Surayanarayana Murthy on 14 October, 2024

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

             MAIN CASE: Appeal Suit Nos. 192 and 193 of 2009

                             PROCEEDING SHEET

Sl.                                                                      OFFICE
      DATE                             ORDER
No                                                                        NOTE


04. 14.10.2024 NJS, J & JS, J
                     Heard Mr. C.V.R. Rudra Prasad, learned counsel
                for the appellants.
                     It appears that the respondents aggrieved by

the judgment and decree in O.S No.294 of 2001 preferred A.S No.776 of 2008.

Registry to verify and list the appeal along with these cases on 21.10.2024.

_____ NJS, J

____ JS, J GVK