Bobba Ajay Kumar Mukarji vs The State Of Ap
2024 Latest Caselaw 9253 AP

Andhra Pradesh High Court - Amravati

Bobba Ajay Kumar Mukarji vs The State Of Ap on 4 October, 2024

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IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVAT

FRIDAY, THE FOURTH DAY OF OCTOBER,
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE JUSTICE DR. V.RLK. KRUPA SAGAR
IA No. 1 OF 2024
IN
CRLURG NO: 786 OF 2024
Between:
Bobba Alay Kumar Mukaril, S/o. Viay Kurnar Benarjee, Hindu, aged about
48 years, Rio. D.No. 31-86-19, Ope: Ravindra Bharathi Schaal, ASR Sircet,
Maruthi Nagar, Vilayawada, Krishna, present NTR District
. Pethioner
AND
4. The State of AP, Rep. by Public Prosecutor, High Court at Amaravathy,
Nelagadu, Guriur Distrect.
P Sailaia, Wo. Rama Mohan Rac. Hindu, aged about 59 years, Rio.
D.No. 72-4-1, Oop Canara Bank, Patamats, Vieyawada, Krishna,
Present NTR District
. .espondenis/Complainant
Patition under Section 397(1} of CrP.G. and (New Section 4361) of
BNSS, 2023), is fled praying that in the circumstances stated in the grounds
fled in support of the petitian, the High Court may be pleased fo grant ball by
uspending the sentence passed by the Hon'ble VI Additional District &
Sessions Judge Curn V Additional Metropolitan Seasions Judges, Viayawada
in CrLA. No. 47 of 2021 dated 24-08-2024 confirming the judgment in
C.O.No.7120 of 2078 on the fle of {1 Addiional Metropolitan Magistrate,
Vilayawada dated 27-10-2021, pending disposal of CRLRC No, FSB € oF 2024,
on the He of the High Court,



The petition camming on for hearing, upon perusing the Petition and the
grounds Mec in support thereof and the earlier Order of the High Court
L7S.08.2024 made herein and upon hear ing the arguments of
Mis Kopparthi Sumathi, Advocate for the Petifioner and of Public Prosecutor
for fhe Respondent No.1,

The Court made the following
ORDER:

nnnaasen anne

"At request, lief the matter in the 4° weak of October, 2024,

Vil then, interim order granted earlier, shall stand extended."

Sef. K TATA RAQ SEPUTY REGISTRAR

PYRUE COPY! SECTION OFFICER

Tea,

Y. One CC to MIS. KOPRARTH] SUMATHI Advocate POPU)

"sed:

T} e Two Cs io PUBLIC PROSECUTOR, High Court of AP. Amearavall [OUT]

One gpare copy.

Sed

~

HIGH GOURT

OR VRS,

DATEO ANG 2024

LIST THE MATTER IN THE 47° WEEK OF OCTOBER, 2024.

ORDER

LAN? OF 2024 iN CRURC.NG. 786 of 2024

INTERIM ORDER EXTENDED