Champarthi Savithri vs Singareni Murugan
2024 Latest Caselaw 9245 AP

Andhra Pradesh High Court - Amravati

Champarthi Savithri vs Singareni Murugan on 4 October, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No. 1635 of 2017 and X.OBJ.No.17 of 2024

                           PROCEEDING SHEET


Sl.     DATE                             ORDER                          OFFICE
No.                                                                      NOTE

24    04.10.2024

RNT, J & VN, J

I.A.Nos.1 and 2 of 2024 in X.OBJ.No.17 of 2024

I.A.No.1 of 2024 is filed for condonation of delay of 2179 days in filing the Cross Objections.

2. I.A.No.2 of 2024 is filed for condonation of delay of 156 days in resubmitting the Cross Objections.

3. Considering the facts and circumstances and also the submissions advanced, both the applications are allowed as prayed for.

M.A.C.M.A.No. 1635 of 2017 and X.OBJ.No.17 of 2024

Heard.

Judgment reserved.

_____________ RNT, J

_____________ VN, J Pab