United India Insurance Company Ltd vs M Rambabu
2024 Latest Caselaw 9237 AP

Citation : 2024 Latest Caselaw 9237 AP
Judgement Date : 4 October, 2024

Andhra Pradesh High Court - Amravati

United India Insurance Company Ltd vs M Rambabu on 4 October, 2024

                  HIGH COURT OF ANDHRA PRADESH
 MAIN CASE No: MACMA.No.477 of 2024                                       04

                          PROCEEDING SHEET

Sl.                                                                   OFFICE
        Date                           ORDER
No.                                                                    NOTE

04    04.10.2024

BSB, J The Motor Accident Civil Miscellaneous Appeal is partly allowed.

(vide separate judgment)

__________________ B.S.BHANUMATHI,J NSM

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