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The Vice Chairman And Managing Director ... vs Jagabathuni Sree Vani 6 Others
2024 Latest Caselaw 9236 AP

Citation : 2024 Latest Caselaw 9236 AP
Judgement Date : 4 October, 2024

Andhra Pradesh High Court - Amravati

The Vice Chairman And Managing Director ... vs Jagabathuni Sree Vani 6 Others on 4 October, 2024

           HIGH COURT OF ANDHRA PRADESH
           MAIN CASE: M.A.C.M.A. No. 1376 of 2017

                           PROCEEDING SHEET

SL.     DATE                             ORDER                           OFFICE
NO.                                                                       NOTE

12.   04.10.2024   RNT, J & VN, J

                          "Separate judgment is passed dismissing
                   the   Appeal   with   costs   throughout   to   the
                   claimants/respondents, however, awarding just

and fair compensation to the claimants as mentioned in paras - 23 & 24 of the judgment."

______ RNT, J

______ VN, J Dsr

 
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