Gadde Rama Rao vs The State Of Andhra Pradesh
2024 Latest Caselaw 9151 AP

Citation : 2024 Latest Caselaw 9151 AP
Judgement Date : 3 October, 2024

Andhra Pradesh High Court - Amravati

Gadde Rama Rao vs The State Of Andhra Pradesh on 3 October, 2024

          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI
                 MAIN CASE No: Crl.A.No.329 of 2022
                           PROCEEDING SHEET

SL.   DATE                            ORDER                           OFFICE
NO.                                                                    NOTE
13  03.10.2024

VJP, J Registry is directed to get the record from the Trial Court since the petitioner is in Jail since the date of Judgment.

Learned Assistant Public Prosecutor is directed to get ready for hearing and list the matter on 15.10.2024.

_______ VJP, J

GRL

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