M/S Cstar Engineers And Contractors vs Idmc Limited
2024 Latest Caselaw 9149 AP

Andhra Pradesh High Court - Amravati

M/S Cstar Engineers And Contractors vs Idmc Limited on 3 October, 2024

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: C.R.P.Nos.524, 591 & 638 of 2024

PROCEEDING SHEET

SL. OFFICE No. DATE ORDER NOTE HCJ

9. & RSR, J R RNT,J & VN,J 3.10.2024

After arguing at some length, learned counsel for the petitioner prays for time to place some judgments on the relevant point.

2. Post on 15.10.2024.

3. Interim order granted earlier in C.R.P.No.524 of 2024 is extended till the next date of listing.

______ RNT,J

_____ VN,J RPD

SL. OFFICE No. DATE ORDER NOTE

SL. OFFICE No. DATE ORDER NOTE