Citation : 2024 Latest Caselaw 9147 AP
Judgement Date : 3 October, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
S.A.No.5 of 2023
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
6) 03.10.2024 VGKR, J
Both sides counsels present. List the matter on 28.10.2024. Meanwhile, granted interim suspension of operation of the decree and judgment passed in A.S.No.31 of 2020, dated 24.08.2022, on the file of II Additional District Judge Court, Madanapalle till 28.10.2024.
________ VGKR,J PGR
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