Y. Hema Durgamba vs The State Of Andhra Pradesh
2024 Latest Caselaw 9144 AP

Andhra Pradesh High Court - Amravati

Y. Hema Durgamba vs The State Of Andhra Pradesh on 3 October, 2024

             *HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                        +WRIT PETITION No.15514 of 2021

Between:

# Y. Hema Durgamba

                                                             ... Petitioner

                                        And

$ The State of Andhra Pradesh, rep. by its Principal Secretary,

 Revenue ( Endowments) Department, Secretariat

 Secretariat Buildings, Velagapudi, Guntur District and 3 others

                                                             .... Respondents

JUDGMENT PRONOUNCED ON 03.10.2024

THE HON'BLE DR.JUSTICE K. MANMADHA RAO

1. Whether Reporters of Local newspapers may be allowed to see the Judgments?

- Yes -

2. Whether the copies of judgment may be marked to Law Reporters/Journals

- Yes -

3. Whether Their Ladyship/Lordship wish to see the fair copy of the Judgment?

- Yes -

___________________________________

DR.JUSTICE K. MANMADHA RAO * THE HON'BLE DR.JUSTICE K. MANMADHA RAO

+WRIT PETITION No.15514 of 2021

% 03.10.2024

Between:

# Y. Hema Durgamba

... Petitioner

And

$ The State of Andhra Pradesh, rep. by its Principal Secretary,

Revenue ( Endowments) Department, Secretariat

Secretariat Buildings, Velagapudi, Guntur District and 3 others

.... Respondents

! Counsel for the Petitioner : Sri D.V. Sasidhar

! Counsel for Respondents: AG.P for Endowments

<Gist :

>Head Note:

? Cases referred:

1. MANU/SC/1863/1997

2. 1998 (2) SCC 523

3. (1996) 3 SCC 364

4. (1999) 8 SCC 16 APHC010267382021 IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI [3310] (Special Original Jurisdiction)

TUESDAY ,THE THIRD DAY OF SEPTEMBER TWO THOUSAND AND TWENTY FOUR

PRESENT

THE HONOURABLE DR JUSTICE K MANMADHA RAO

WRIT PETITION NO: 15514/2021

Between:

Y. Hema Durgamba ...PETITIONER

AND

The State Of Andhra Pradesh and Others ...RESPONDENT(S)

Counsel for the Petitioner:

1. D V SASIDHAR

Counsel for the Respondent(S):

1. K MADHAVA REDDY (SC FOR ENDOWMENTS AR)

2. G V SHIVAJI

3. GP FOR ENDOWMENTS

The Court made the following:

K MANMADHA RAO RAO,J