Nsd.Venkata Manikya Rao Died Per Lr A2 vs K. Padmalakshmi
2024 Latest Caselaw 9083 AP

Andhra Pradesh High Court - Amravati

Nsd.Venkata Manikya Rao Died Per Lr A2 vs K. Padmalakshmi on 1 October, 2024

APHC010439742004
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                  [3397]
                           (Special Original Jurisdiction)

                   TUESDAY ,THE FIRST DAY OF OCTOBER
                    TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                       FIRST APPEAL NO: 3700/2004

Between:

Nsd.venkata Manikya Rao (died) Per Lr A-2 and Others   ...APPELLANT(S)

                                  AND

K Padmalakshmi                                         ...RESPONDENT

Counsel for the Appellant(S):

  1. AMBADIPUDI SATYANARAYANA

Counsel for the Respondent:

  1. VENKATESWARLU POSANI

The Court made the following:
 JUDGMENT:

Today when the matter is taken up for hearing, learned counsel

appearing for both sides is present. Learned counsel for the appellants has

represented that the appellants are not interested to prosecute the appeal and

requested to pass necessary orders. The representation made by the learned

counsel for the appellants is recorded

2. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 01.10.2024 SRT