Jaya Educational Society vs G.Dasradharamireddy
2024 Latest Caselaw 9067 AP

Andhra Pradesh High Court - Amravati

Jaya Educational Society vs G.Dasradharamireddy on 1 October, 2024

 APHC010588652004
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI                     [3397]
                            (Special Original Jurisdiction)

                    TUESDAY ,THE FIRST DAY OF OCTOBER
                     TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                         FIRST APPEAL NO: 850/2004

Between:

Jaya Educational Society and Others                      ...APPELLANT(S)

                                    AND

G Dasradharamireddy and Others                         ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. M P CHANDRAMOULI

Counsel for the Respondent(S):

     1. B DAMODHAR REDDY

The Court made the following:

JUDGMENT:

1. When the matter was listed on the last occasion i.e., on 25.09.2024,

there was no representation on both sides and the matter was posted to

01.10.2024, under the caption 'For Dismissal'.

2. Today when the matter is taken up for hearing, there is no

representation on either side, even though the matter is listed under the caption 'For Dismissal'. It seems that the appellants are not inclined to

prosecute the appeal.

3. Therefore, the Appeal Suit is dismissed for non-prosecution. There shall

be no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 01.10.2024 CVD