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Allaboyina Appanna, vs Chelluboyina Appa Rao, Died Per Lrs
2024 Latest Caselaw 9904 AP

Citation : 2024 Latest Caselaw 9904 AP
Judgement Date : 5 November, 2024

Andhra Pradesh High Court - Amravati

Allaboyina Appanna, vs Chelluboyina Appa Rao, Died Per Lrs on 5 November, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO: S.A.No.1124 OF 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE 05.11.2024 TMR,J:

Heard both sides. List the matter on 13.11.2024, for judgment.

_________ TMR,J MH

 
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