Kuna Venugopalarao, vs Kuna Gopalam,
2024 Latest Caselaw 9887 AP

Citation : 2024 Latest Caselaw 9887 AP
Judgement Date : 4 November, 2024

Andhra Pradesh High Court - Amravati

Kuna Venugopalarao, vs Kuna Gopalam, on 4 November, 2024

 APHC010429672001
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                      [3369]
                             (Special Original Jurisdiction)

                    MONDAY ,THE FOURTH DAY OF NOVEMBER
                      TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                        SECOND APPEAL NO: 1156/2001

Between:

Kuna Venugopalarao,                                           ...APPELLANT

                                    AND

Kuna Gopalam                                                ...RESPONDENT

Counsel for the Appellant:

1. Y. SRINIVASA MURTHY

Counsel for the Respondent:

1. V VENKATARAMANA

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellant/plaintiff under Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment and decree, dated 27.02.2001 passed in A.S.No.18 of 2000 on the file of learned Senior Civil Judge at Rajam, confirming the judgment and decree, dated 27.01.2000 passed in O.S.No.134 of 1996 on the file of learned Junior Civil Judge at Rajam.

2. Today, when the matter is taken up for hearing in the morning session, no representation on behalf of either side. The matter was subsequently passed over at 2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of the appellant despite listing the matter under the caption 'for dismissal'. It seems that the appellant is not evincing any interest to proceed with the appeal.

4. Accordingly, the Second Appeal is dismissed for default. However, there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:04.11.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.1156 OF 2001 Date:04.11.2024