V.V.R.Cold Storage Pvt.Ltd., vs Agriculturala Market Committee
2024 Latest Caselaw 10619 AP

Andhra Pradesh High Court - Amravati

V.V.R.Cold Storage Pvt.Ltd., vs Agriculturala Market Committee on 25 November, 2024

 APHC010176952004
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                             [3369]
                           (Special Original Jurisdiction)

             MONDAY ,THE TWENTY FIFTH DAY OF NOVEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                       SECOND APPEAL NO: 233/2004

Between:

V.v.r.cold Storage Pvt.ltd.,                                      ...APPELLANT

                                      AND

Agriculturala Market Committee                                 ...RESPONDENT

Counsel for the Appellant:

1. T BHEEMSEN & T V PRANAI KUMAR

Counsel for the Respondent:

1. G TUHIN KUMAR(SC FOR GUNTUR MC)

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellant/plaintiff under Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment and decree, dated 28.11.2003 passed in A.S.No.159 of 2001 on the file of learned IX Additional District Judge (Fast Track Court), Guntur, reversing the judgment and decree, dated 20.07.2001 passed in O.S.No.1250 of 1998 on the file of learned II Additional Junior Civil Judge's Court, Guntur.

2. Today, when the matter is taken up for hearing in the morning session, no representation on behalf of either side. The matter was subsequently passed over at 2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of the appellant despite listing the matter under the caption 'for dismissal'. It seems that the appellant is not evincing any interest to prosecute the appeal.

4. Accordingly, the Second Appeal is dismissed for default. However, there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:25.11.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.233 OF 2004 Date:25.11.2024

MS