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Anumala Setty Vasudeva Varaprasada Rao vs Tellapalli Raghavaiah
2024 Latest Caselaw 10600 AP

Citation : 2024 Latest Caselaw 10600 AP
Judgement Date : 23 November, 2024

Andhra Pradesh High Court - Amravati

Anumala Setty Vasudeva Varaprasada Rao vs Tellapalli Raghavaiah on 23 November, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

APHC010272392023
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                             [3494]
                          (Special Original Jurisdiction)

          SATURDAY, THE TWENTY THIRD DAY OF NOVEMBER
                TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

          THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
          THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM

                        APPEAL SUIT NO: 349/2023

Between:

Anumala Setty Vasudeva Varaprasada Rao
S/o. Subba Rao, aged about 60 years,
R/o. H.No.15-4-55, Pedda Bazar, Kandukur village
Post and Mandal, Prakasam District and Others               ...APPELLANT(S)
                                   AND

Tellapalli Raghavaiah, S/o.Polaiah
Aged 70 years, R/o.D.No.24-2-435,
Saraswati Nagar, Dargamitta, Nellore and another         ...RESPONDENT(S)

Counsel for the Appellant(S): 1. ARAVALA SREENIVASA RAO

Counsel for the Respondent(S): 1.

The Court made the following Judgment: (per NJS,J)

In view of the letter dated 18.11.2024, addressed to the Registrar and the submission made on behalf of the learned counsel for the appellants, the appeal is dismissed as withdrawn. No costs.

As a sequel, all pending applications shall also stand dismissed.

__________________________________ JUSTICE NINALA JAYASURYA

__________________________________ JUSTICE SUMATHI JAGADAM Date:23.11.2024 Ksj

 
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