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C Gangi Reddy, Hyderabad vs The State Of A.P.,Revenue,Hyd., 5 Otrs.
2024 Latest Caselaw 10598 AP

Citation : 2024 Latest Caselaw 10598 AP
Judgement Date : 23 November, 2024

Andhra Pradesh High Court - Amravati

C Gangi Reddy, Hyderabad vs The State Of A.P.,Revenue,Hyd., 5 Otrs. on 23 November, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.13765 of 2016 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

7. 23.11.2024 NJS, J

Heard Mr.Badduluri Srinivasa Rao, learned counsel for petitioner.

At request of Mr.J.Dileep Kumar, learned Government Pleader for Revenue, post the matter on 29.11.2024 under the caption 'for judgment.

_________ NJS, J sj SL. DATE ORDER OFFICE NO. NOTE

 
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