New India Assurance Company Limited, vs Sarika Pydiraju
2024 Latest Caselaw 10583 AP

Andhra Pradesh High Court - Amravati

New India Assurance Company Limited, vs Sarika Pydiraju on 22 November, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.350 of 2024

                          PROCEEDING SHEET


Sl.     DATE                           ORDER                             OFFICE
No.                                                                       NOTE

5.    22.11.2024   RNT, J & CGR, J
                         Heard Sri Naresh Byrapaneni, learned
                   counsel for the appellant-insurance company and
                   Ms.P.Anuradha,    learned       counsel   for   the
                   claimants/respondents 1 to 4.

2. Judgment is reserved.

_____________ RNT, J

_____________ CGR, J Pab