Citation : 2024 Latest Caselaw 10582 AP
Judgement Date : 22 November, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 2676 of 2024
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 22.11.2024 RNT, J
"Separate judgment is passed dismissing the civil revision petition."
_________ RNT, J Dsr
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