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Arduri Yanadi Narasimha vs The State Of Andhra Pradesh,
2024 Latest Caselaw 10533 AP

Citation : 2024 Latest Caselaw 10533 AP
Judgement Date : 20 November, 2024

Andhra Pradesh High Court - Amravati

Arduri Yanadi Narasimha vs The State Of Andhra Pradesh, on 20 November, 2024

Author: K Suresh Reddy

Bench: K Suresh Reddy

HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

MAIN CASE No: Crl.A.No.377 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER NOTE No 20.11.2024 KSR,J & SRK,J (per Hon'ble Sri Justice K.Suresh Reddy)

The Criminal Appeal is dismissed as abated. (Vide Separate Judgment)

__________________ K.SURESH REDDY,J

______________________ K.SREENIVASA REDDY,J

SAB

 
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