Bhimireddy Rami Reddy vs Vanturi Venkatappa Reddy
2024 Latest Caselaw 10425 AP

Andhra Pradesh High Court - Amravati

Bhimireddy Rami Reddy vs Vanturi Venkatappa Reddy on 18 November, 2024

 APHC010205022008
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                        [3369]
                           (Special Original Jurisdiction)

              MONDAY ,THE EIGHTEENTH DAY OF NOVEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

         THE HONOURABLE SRI JUSTICE T. MALLIKARJUNA RAO

                     SECOND APPEAL NO: 1241/2008

Between:

Bhimireddy Rami Reddy                                         ...APPELLANT

                                     AND

Vanturi Venkatappa Reddy                                    ...RESPONDENT

Counsel for the Appellant:

1. NAGI REDDY BAREDDY

Counsel for the Respondent:

1. CHALLA SRINIVASA REDDY

The Court made the following JUDGMENT:

1. This Second Appeal was filed by the appellant/plaintiff under Section 100 of the Code of Civil Procedure, 1908 (for short, 'C.P.C.') against the Judgment and decree, dated 19.08.2008 passed in A.S.No.62 of 2006 on the file of learned Senior Civil Judge, Gurazala, reversing the judgment and decree, dated 21.11.2006 passed in O.S.No.356 of 2005 on the file of learned Principal Junior Civil Judge, Gurazala.

2. Today, when the matter is taken up for hearing in the morning session, no representation on behalf of appellant. Learned counsel for the respondent is present. The matter was subsequently passed over at 2.15 P.M.

3. In the afternoon session also, there was no representation on behalf of the appellant despite listing the matter under the caption 'for dismissal'. It seems that the appellant is not evincing any interest to proceed with the appeal.

4. Accordingly, the Second Appeal is dismissed for default. However, there shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall stand

closed.

_____________________________ JUSTICE T. MALLIKARJUNA RAO

Date:18.11.2024 MS THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

SECOND APPEAL NO.1241 OF 2008 Date:18.11.2024

MS